Veer Bahadur Singh Vs State Of Uttar Pradesh And Ors

Allahabad High Court 26 Feb 2020 Special Appeal No. 104 Of 2020 (2020) 02 AHC CK 0058
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Special Appeal No. 104 Of 2020

Hon'ble Bench

Biswanath Somadder, J; Dr. Yogendra Kumar Srivastava, J

Advocates

Piyush Asthana, Manoj Nigam

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 02 AHC CK 0058
  • Coram: Biswanath Somadder, J; Dr. Yogendra Kumar Srivastava, J
  • Bench: Division Bench
  • Advocates: Piyush Asthana, Manoj Nigam
  • Result: Dismissed
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