Hargovind And Another Vs State Of Uttar Pradesh

Allahabad High Court 3 Mar 2020 Criminal Appeal No. 153 Of 1991
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 153 Of 1991

Hon'ble Bench

Suresh Kumar Gupta, J

Advocates

G P Dixit, Ashok Kumar Singh

Final Decision

Allowed

Acts Referred

Indian Penal Code, 1860 — Section 313, 390, 393, 397

Judgement Text

Translate:
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Case Metadata
  • Coram: Suresh Kumar Gupta, J
  • Bench: Single Bench
  • Advocates: G P Dixit, Ashok Kumar Singh
  • Result: Allowed
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 313, 390, 393, 397

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