Janta Inter College And Ors Vs State Of U.P And Ors

Allahabad High Court 6 May 2020 Writ A No. 909 Of 2020 (2020) 05 AHC CK 0009
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ A No. 909 Of 2020

Hon'ble Bench

Surya Prakash Kesarwani, J

Advocates

J.P.N. Singh, Arvind Srivastava

Final Decision

Disposed Of

Acts Referred
  • Intermediate Education Act, 1921 - Section 5, 6, 7, 8, 16(G), 16(G)(7), 16(G)(8)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2020) 05 AHC CK 0009
  • Coram: Surya Prakash Kesarwani, J
  • Bench: Single Bench
  • Advocates: J.P.N. Singh, Arvind Srivastava
  • Result: Disposed Of
Referenced Acts & Sections
  • Intermediate Education Act, 1921 - Section 5, 6, 7, 8, 16(G), 16(G)(7), 16(G)(8)
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