Shivam Maurya Vs State Of U.P

Allahabad High Court 10 Apr 2020 Special Appeal No. 1136 Of 2018 (2020) 04 AHC CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Special Appeal No. 1136 Of 2018

Hon'ble Bench

Govind Mathur, C.J; Samit Gopal,J

Advocates

Siddharth Khare, Ashok Khare

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 308, 323, 325, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 357
  • Juvenile Justice (Care And Protection Of Children) Act, 2000 - Section 2(1), 2(k), 19, 19(1), 19(2), 21

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 04 AHC CK 0005
  • Coram: Govind Mathur, C.J; Samit Gopal,J
  • Bench: Division Bench
  • Advocates: Siddharth Khare, Ashok Khare
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 147, 308, 323, 325, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 357
  • Juvenile Justice (Care And Protection Of Children) Act, 2000 - Section 2(1), 2(k), 19, 19(1), 19(2), 21
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