Kalpataru Agro Forest Enterprises (P) Ltd Vs Union Of India And Ors

Allahabad High Court (Lucknow Bench) 20 Apr 2020 Misc. Bench No. 1892 Of 2007 (2020) 04 AHC CK 0020
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Misc. Bench No. 1892 Of 2007

Hon'ble Bench

Sudhir Agarwal, J; Virendra Kumar, J

Advocates

Jai Kumar Srivastava, Om Kumar, Manik Sinha, Amita Srivastava, Anand Dwivedi, Neerav Chitravanshi

Final Decision

Dismissed

Acts Referred

Constitution Of India, 1950 — Article 226

Judgement Text

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Case Metadata
  • Citation: (2020) 04 AHC CK 0020
  • Coram: Sudhir Agarwal, J; Virendra Kumar, J
  • Bench: Division Bench
  • Advocates: Jai Kumar Srivastava, Om Kumar, Manik Sinha, Amita Srivastava, Anand Dwivedi, Neerav Chitravanshi
  • Result: Dismissed
Referenced Acts & Sections

Constitution Of India, 1950 — Article 226

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