Ifci Ltd And Ors Vs Lucknow Municipal Corporation And Ors
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Misc. Bench No. 2397, 4517 Of 2013
Hon'ble Bench
Anil Kumar, J; Saurabh Lavania, J
Advocates
Apoorva Tewari, Ashish Kumar Sharma, Ganga Sagar Misra, Shashi Prakash Singh, Dinesh Kumar Pathak, Kuldeep Pati Tripathi, Mudit Agarwal, Shailendra Singh Chauhan, Anurag Vikram, L.P. Mishra, Sanjay Bhasin, Vikas Singh, Vishal Dixit
Final Decision
Dismissed/Allowed
Acts Referred
- Transfer Of Property Act, 1882 - Section 7, 58, 58(f), 60, 65(d), 69, 69(A), 105, 108, 108(j), 111, 111(a), 111(h), 112, , 113, 116
- Securitization And Reconstruction Of Financial Assets And Information Of Security Interest Act, 2002 - Section 2(f), 13, 13(2), 13(4), 13(4)(d), 13(5), 13(9), 14, 17, 17(1), 17(3), 106
- Contract Act, 1872 &mdsash; Section 56
- Security Interest (Enforcement) Rules, 2002 - Rule 8, 8(5), 8(6), 8(6)(a), 8(6)(f), 9, 9(6), 9(7), 9(9)
- Constitution Of India, 1950 - Article 226
Judgement Text
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