Committee Of Management Subhash Chandra Bose Smarak Vidyalaya Isipur Vs State Of U.P And Ors

Allahabad High Court (Lucknow Bench) 25 Nov 2020 Writ C No. 12711 Of 2020 (2020) 11 AHC CK 0038
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ C No. 12711 Of 2020

Hon'ble Bench

Yashwant Varma, J

Advocates

Arpan Srivastava, Gulab Anand, Rahul Mishra

Final Decision

Allowed

Acts Referred
  • Societies Registration Act, 1860 - Section 4, 4(A), 4(B), 25

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2020) 11 AHC CK 0038
  • Coram: Yashwant Varma, J
  • Bench: Single Bench
  • Advocates: Arpan Srivastava, Gulab Anand, Rahul Mishra
  • Result: Allowed
Referenced Acts & Sections
  • Societies Registration Act, 1860 - Section 4, 4(A), 4(B), 25
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.