Baba Kuberanand @ Kaluram Vs State Of U.P

Allahabad High Court 9 Dec 2020 Jail Appeal No. 485 Of 2018 (2020) 12 AHC CK 0034
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Jail Appeal No. 485 Of 2018

Hon'ble Bench

Vipin Chandra Dixit, J

Advocates

Lalji Chaudhary

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 304(A), 307, 326, 337, 338, 363, 366, 376(2)(I), 376(2)(J)
  • Protection Of Children From Sexual Offences Act, 2012 - Section 4
  • Code Of Criminal Procedure, 1973 - Section 313

Judgement Text

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