Ashish Kumar Mishra And Ors Vs State Of U.P And Ors

Allahabad High Court 15 Dec 2020 Service Single No. 8509 Of 2020 (2020) 12 AHC CK 0061
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Single No. 8509 Of 2020

Hon'ble Bench

Chandra Dhari Singh, J

Advocates

Laltaprasad Misra, Prafulla Tiwari, Manish Jauhari, Mohd.Altaf Mansoor, Nitin Kapoor, P.K. Srivastava, Pradip Kumar Srivastava, Renu Mishra

Final Decision

Disposed Of

Acts Referred
  • Electricity (Supply) Act, 1948 - Section 79 (c)
  • Uttar Pradesh State Electricity Board Services Of Engineers Regulations, 1970 - Regulation 5(1), 5(1)(d)
  • Constitution Of India, 1950 - Article 19(1)(a)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 12 AHC CK 0061
  • Coram: Chandra Dhari Singh, J
  • Bench: Single Bench
  • Advocates: Laltaprasad Misra, Prafulla Tiwari, Manish Jauhari, Mohd.Altaf Mansoor, Nitin Kapoor, P.K. Srivastava, Pradip Kumar Srivastava, Renu Mishra
  • Result: Disposed Of
Referenced Acts & Sections
  • Electricity (Supply) Act, 1948 - Section 79 (c)
  • Uttar Pradesh State Electricity Board Services Of Engineers Regulations, 1970 - Regulation 5(1), 5(1)(d)
  • Constitution Of India, 1950 - Article 19(1)(a)
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