M/S Ats Reality Pvt. Ltd Vs U.P.Real Estate Appellate Tribunal Lko And Ors

Allahabad High Court (Lucknow Bench) 14 Dec 2020 Miscellaneous Bench No. 23900 Of 2020 (2020) 12 AHC CK 0065
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Bench No. 23900 Of 2020

Hon'ble Bench

Pankaj Mithal, J, Saurabh Lavania, J

Advocates

Kunwar Sushant Prakash, Prashant Kumar, Shobhit Mohan Shukla

Final Decision

Dismissed

Acts Referred
  • Real Estate (Regulation And Development) Act, 2016 - Section 12, 14, 18(1), 18(2), 18(3), 23(1), 23(3), 24, 38, 43(5)
  • Code Of Civil Procedure, 1908 - Order 41 Rule 5
  • Constitution Of India, 1950 - Article 32, 226

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 AHC CK 0065
  • Coram: Pankaj Mithal, J, Saurabh Lavania, J
  • Bench: Division Bench
  • Advocates: Kunwar Sushant Prakash, Prashant Kumar, Shobhit Mohan Shukla
  • Result: Dismissed
Referenced Acts & Sections
  • Real Estate (Regulation And Development) Act, 2016 - Section 12, 14, 18(1), 18(2), 18(3), 23(1), 23(3), 24, 38, 43(5)
  • Code Of Civil Procedure, 1908 - Order 41 Rule 5
  • Constitution Of India, 1950 - Article 32, 226
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