Kabir Jaiswal Vs Union Of India And Ors

Allahabad High Court 2 Dec 2020 Writ C No. 11307 Of 2020 (2020) 12 AHC CK 0071
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ C No. 11307 Of 2020

Hon'ble Bench

Pankaj Bhatia, J

Advocates

Ram Sagar Yadav, Hridai Narain Pandey

Final Decision

Allowed

Acts Referred
  • Constitution Of India, 1950 - Article 19(1)(a), 19(1)(d), 19(2), 21

Judgement Text

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