Satinder Singh Bhasin Vs State Of Uttar Pradesh

Allahabad High Court 4 Mar 2021 Criminal Miscellaneous Bail Application No. - 4012 Of 2021 (2021) 03 AHC CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. - 4012 Of 2021

Hon'ble Bench

Om Prakash-Vii, J

Advocates

Pushkar Mehrotra, Swetashwa Agarwal

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 201, 120B, 409, 420, 467, 468, 471
  • Evidence Act, 1872 - Section 27

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 AHC CK 0021
  • Coram: Om Prakash-Vii, J
  • Bench: Single Bench
  • Advocates: Pushkar Mehrotra, Swetashwa Agarwal
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 201, 120B, 409, 420, 467, 468, 471
  • Evidence Act, 1872 - Section 27
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