Khem Singh Vs Uttar Pradesh State Road Transport Corporation At Lucknow And 2 Others

Allahabad High Court 5 Mar 2021 Writ - A No. - 14808 Of 2020 (2021) 03 AHC CK 0038
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No. - 14808 Of 2020

Hon'ble Bench

Suneet Kumar, J

Advocates

Bhawesh Pratap Singh, Adarsh Bhushan

Acts Referred
  • Specific Relief Act, 1963 - Section 14, 14(1)(b)
  • Constitution Of India, 1950 - Article 12, 14, 226, 309, 311(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2021) 03 AHC CK 0038
  • Coram: Suneet Kumar, J
  • Bench: Single Bench
  • Advocates: Bhawesh Pratap Singh, Adarsh Bhushan
Referenced Acts & Sections
  • Specific Relief Act, 1963 - Section 14, 14(1)(b)
  • Constitution Of India, 1950 - Article 12, 14, 226, 309, 311(2)
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