Santosh Kumar Vs Union Of India And 6 Ors

Allahabad High Court 24 Mar 2021 Writ - A No. - 55296 Of 2016 (2021) 03 AHC CK 0110
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ - A No. - 55296 Of 2016

Hon'ble Bench

Ashwani Kumar Mishra, J

Advocates

P.K. Upadhyay, Sandeep Tiwari, R.K.Jaiswal, Raj Kumar Singh

Final Decision

Allowed

Acts Referred
  • Food Corporation Of India (Staff) Regulations, 1971 - Section 5

Judgement Text

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