Sumit Ranjan Vs State Of U.P. And Another
Case No: Application U/S 482 No. - 9989 Of 2007
Date of Decision: March 24, 2021
Acts Referred: Code Of Criminal Procedure, 1973 — Section 482#Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468,
Hon'ble Judges: Pankaj Bhatia, J
Bench: Single Bench
Advocate: Manoj Misra, Vikas Budhwar
Final Decision: Allowed