Sumit Ranjan Vs State Of U.P. And Another
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Application U/S 482 No. - 9989 Of 2007
Hon'ble Bench
Pankaj Bhatia, J
Advocates
Manoj Misra, Vikas Budhwar
Final Decision
Allowed
Acts Referred
- Code Of Criminal Procedure, 1973 - Section 482
- Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468,
Judgement Text
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