Prabhat Vs State Of Uttar Pradesh

Allahabad High Court 25 Mar 2021 Criminal Miscellaneous Bail Application No. - 2580 Of 2021 (2021) 03 AHC CK 0213
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. - 2580 Of 2021

Hon'ble Bench

Pradeep Kumar Srivastava, J

Advocates

Suresh Chandra Pandey, Raghvendra Kumar Mishra

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 148, 149, 174A, 229A, 302, 307, 323, 452
  • Code Of Criminal Procedure, 1973 - Section 82, 313

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2021) 03 AHC CK 0213
  • Coram: Pradeep Kumar Srivastava, J
  • Bench: Single Bench
  • Advocates: Suresh Chandra Pandey, Raghvendra Kumar Mishra
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 147, 148, 149, 174A, 229A, 302, 307, 323, 452
  • Code Of Criminal Procedure, 1973 - Section 82, 313
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