Susheel Kumar Vs State Of Uttar Pradesh

Allahabad High Court 12 Apr 2021 Criminal Miscellaneous Anticipatory Bail Application U/S 438 Cr.P.C. No. - 7457 Of 2021 (2021) 04 AHC CK 0014
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Anticipatory Bail Application U/S 438 Cr.P.C. No. - 7457 Of 2021

Hon'ble Bench

Siddharth, J

Advocates

Manoj Singh

Final Decision

Allowed

Acts Referred
  • Indian Electricity Act (Amendment), 2003 - Section 135
  • Code Of Criminal Procedure, 1973 - Section 173(2), 438, 438(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 AHC CK 0014
  • Coram: Siddharth, J
  • Bench: Single Bench
  • Advocates: Manoj Singh
  • Result: Allowed
Referenced Acts & Sections
  • Indian Electricity Act (Amendment), 2003 - Section 135
  • Code Of Criminal Procedure, 1973 - Section 173(2), 438, 438(3)
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