Rahmatullah Vs State Of Uttar Pradesh
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Bail No. - 4238 Of 2021
Hon'ble Bench
Mohd. Faiz Khan, J
Advocates
Mohd. Waris Farooqui
Final Decision
Allowed
Acts Referred
Indian Penal Code, 1860 — Section 147, 148, 188, 269, 270, 304, 308, 323, 324, 325, 336, 504, 506#Epidemic Diseases Act, 1897 — Section 3#Disaster Management Act, 2005 — Section 51
Judgement Text
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