🖨️ Print / Download PDF

Ali (Minor) Vs State of Uttar Pradesh

Case No: Criminal Miscellaneous Anticipatory Bail Application U/S 438 Cr.P.C. No. - 10694 Of 2021

Date of Decision: May 20, 2021

Acts Referred: Indian Penal Code, 1860 — Section 147, 286, 323, 504, 506#Code Of Criminal Procedure, 1973 — Section 438#Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 1(4), 10, 12

Hon'ble Judges: Yashwant Varma, J

Bench: Single Bench

Advocate: Bed Prakash Rai

Final Decision: Disposed Of

Translate: English | हिन्दी | தமிழ் | తెలుగు | ಕನ್ನಡ | मराठी

Judgement