Vijay Kumar Vs State Of U.P. & Another

Allahabad High Court, Lucknow Bench 21 Jun 2021 Bail No. 9788 Of 2020 (2021) 06 AHC CK 0078
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail No. 9788 Of 2020

Hon'ble Bench

Mohd. Faiz Alam Khan, J

Advocates

Vyas Narayan Shukla

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 363, 366, 376
  • Code Of Criminal Procedure, 1973 - Section 161, 164
  • Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 06 AHC CK 0078
  • Coram: Mohd. Faiz Alam Khan, J
  • Bench: Single Bench
  • Advocates: Vyas Narayan Shukla
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 363, 366, 376
  • Code Of Criminal Procedure, 1973 - Section 161, 164
  • Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6
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