Pankaj Singh And 5 Ors. Vs State Of U.P.Thru Prin.Secy. Finance Lucknow And Ors
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Service Single No. 3522, 5117, 14474, 19124, 22992, 29564 Of 2018, 5246, 8430, 24163, 24568, 31120, 33850, 34847 Of 2019, 1227, 1930, 2283, 2346, 3920, 4809, 5096, 13450, 18174, 19826 Of 2020, 612 Of 2021
Hon'ble Bench
Chandra Dhari Singh, J
Advocates
Laltaprasad Misra, Manoj Kumar Mishra, Gaurav Meharotra, Ranvijay Singh, Parmanand Sharma, Chandresh Mani Shukla, Ajeet Kumar Mishra
Acts Referred
- Constitution Of India, 1950 - Article 13(3)(a), 14, 16, 16(1), 73, 162, 309, 323
- U.P. Treasury Ministerial Service Rules, 1978 - Rule 3, 4, 5, 8, 16(1), 26
- U.P. Treasury Accounts (Non Gazetted) Service Rules, 2019 - Rule 5(1)(i), 5(1)(ii)
- U.P. Government Department Ministerial Cadre Service Rules, 2014 - Rule 7(1), 7(2)
Judgement Text
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