Harish Chandra Pandey Vs State Of U.P.

Allahabad High Court 22 Jun 2021 Criminal Miscellaneous Bail Application No. 31615 Of 2020 (2021) 06 AHC CK 0083
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 31615 Of 2020

Hon'ble Bench

Saurabh Shyam Shamshery, J

Advocates

Pratibha Singh, Ashok Kumar Singh, Raj Kumar Tripathi

Final Decision

Allowed

Acts Referred

Indian Penal Code, 1860 — Section 174A, 229A, 304, 304II, 323, 342#Code Of Criminal Procedure, 1973 — Section 82, 313, 439

Judgement Text

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Case Metadata
  • Citation: (2021) 06 AHC CK 0083
  • Coram: Saurabh Shyam Shamshery, J
  • Bench: Single Bench
  • Advocates: Pratibha Singh, Ashok Kumar Singh, Raj Kumar Tripathi
  • Result: Allowed
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 174A, 229A, 304, 304II, 323, 342#Code Of Criminal Procedure, 1973 — Section 82, 313, 439

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