Dr. Atiya Khan Vs State Of U.P. Thru. Prin.Secy. Chikitsa Shiksha Ayush & Anr.

Allahabad High Court 29 Jun 2021 Service Single No. 12987 Of 2021 (2021) 06 AHC CK 0133
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Single No. 12987 Of 2021

Hon'ble Bench

Alok Mathur, J

Advocates

Ram Raj, Rishabh Raj, Ashok Shukla

Final Decision

Disposed Of

Acts Referred
  • Constitution Of India, 1950 - Article 226
  • Uttar Pradesh Public Service Commission (Procedure And Conduct Of Business) Rules, 2011 - Rule 31(iv), 31(v)

Judgement Text

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