Irfan And Another Vs State Of U.P.

Allahabad High Court 28 Jul 2021 Criminal Miscellaneous Bail Application No. 27725 Of 2020 (2021) 07 AHC CK 0112
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 27725 Of 2020

Hon'ble Bench

Saumitra Dayal Singh, J

Advocates

Raghuvansh Misra, Khalid Mahmood, Sadaful Islam Jafri

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 148, 149, 307, 302, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 82, 83, 156(3), 161, 173, 173(2), 173(6), 173(8), 231, 482

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 07 AHC CK 0112
  • Coram: Saumitra Dayal Singh, J
  • Bench: Single Bench
  • Advocates: Raghuvansh Misra, Khalid Mahmood, Sadaful Islam Jafri
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 147, 148, 149, 307, 302, 504, 506
  • Code Of Criminal Procedure, 1973 - Section 82, 83, 156(3), 161, 173, 173(2), 173(6), 173(8), 231, 482
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