Naveen Saxena Vs State Of U.P. and Another

Allahabad High Court 5 Aug 2021 Application U/S 482 No. 9331 Of 2021 (2021) 08 AHC CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application U/S 482 No. 9331 Of 2021

Hon'ble Bench

Vivek Agarwal, J

Advocates

Amit Daga

Final Decision

Dismissed

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 138, 139, 140, 141, 142
  • Code Of Criminal Procedure, 1973 - Section 245, 482

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 08 AHC CK 0019
  • Coram: Vivek Agarwal, J
  • Bench: Single Bench
  • Advocates: Amit Daga
  • Result: Dismissed
Referenced Acts & Sections
  • Negotiable Instruments Act, 1881 - Section 138, 139, 140, 141, 142
  • Code Of Criminal Procedure, 1973 - Section 245, 482
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