Sayara Uruuz @ Afsana Vs State Of U.P

Allahabad High Court 10 Aug 2021 Criminal Miscellaneous Bail Application No. 14096 Of 2021 (2021) 08 AHC CK 0036
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 14096 Of 2021

Hon'ble Bench

Sanjay Kumar Singh, J

Advocates

Rajiv Kumar Mishra, Anand Kumar Mishra

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 306

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 08 AHC CK 0036
  • Coram: Sanjay Kumar Singh, J
  • Bench: Single Bench
  • Advocates: Rajiv Kumar Mishra, Anand Kumar Mishra
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 306
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