Vikas And 80 Others Vs State Of U.P. And 2 Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ - A No. 656, 693, 758, 771, 801, 823, 836, 917, 925, 937, 942, 943, 944, 945, 969, 1006, 1029, 1271, 1357, 1523, 1548, 1550, 1568, 1598, 1604, 1658, 1776, 2310, 2666, 2670, 2690, 3999, 4028, 4159, 4542, 4840, 9558 Of 2020, 3353 Of 2021
Hon'ble Bench
Yashwant Varma, J
Advocates
Tarun Agrawal, Prashant Mishra, Tarun Agrawal, F.A. Ansari, G.K. Singh, Ashish Kumar Singh, Avneesh Tripathi, C.S.C, Greesh Kumar Malviya, Hritudhwaj Pratap Sahi, M.N. Singh, Shailendra Srivastava
Final Decision
Dismissed
Acts Referred
Constitution Of India, 1950 — Article 14, 16, 73, 162, 226, 309#Kerala State and Subordinate Services Rules, 1958 — Rule 10, 10(a), 10(a)(ii)#U.P. Police Ministerial, Accounts and Confidential Assistant Cadre Service Rules, 2015 — Rule 10(1), 11
Judgement Text
Translate: