Vijay Bahadur And 21 Others Vs State Of U.P. And 3 Others

Allahabad High Court 5 Oct 2021 Writ-A No. 17749, 17779 Of 2019, 13256, 14759 Of 2021 (2021) 10 AHC CK 0006
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ-A No. 17749, 17779 Of 2019, 13256, 14759 Of 2021

Hon'ble Bench

Pankaj Bhatia, J

Advocates

Yogesh Kumar Saxena, Rohan Gupta, Arun Kumar, Rohan Gupta, Dharmendra Singh, Prabhakar Awasthi, Shubham Agrawal, Ishir Sripat

Acts Referred
  • Societies Registration Act, 1860 - Section 13

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 10 AHC CK 0006
  • Coram: Pankaj Bhatia, J
  • Bench: Single Bench
  • Advocates: Yogesh Kumar Saxena, Rohan Gupta, Arun Kumar, Rohan Gupta, Dharmendra Singh, Prabhakar Awasthi, Shubham Agrawal, Ishir Sripat
Referenced Acts & Sections
  • Societies Registration Act, 1860 - Section 13
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