Lata Devi And Another Vs State Of U.P. And Another

Allahabad High Court 9 Nov 2021 Application U/S 482 No. 22152 Of 2021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application U/S 482 No. 22152 Of 2021

Hon'ble Bench

Vikram D. Chauhan, J

Advocates

Sonu Kumar Tiwari, Sandeep Kumar Tiwari

Final Decision

Dismissed

Acts Referred

Constitution Of India, 1950 — Article 226#Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 482#Indian Penal Code, 1860 — Section 109, 306, 511

Judgement Text

Translate:
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Case Metadata
  • Coram: Vikram D. Chauhan, J
  • Bench: Single Bench
  • Advocates: Sonu Kumar Tiwari, Sandeep Kumar Tiwari
  • Result: Dismissed
Referenced Acts & Sections

Constitution Of India, 1950 — Article 226#Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 482#Indian Penal Code, 1860 — Section 109, 306, 511

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