Ajay Singh Vs State Of U.P. Thru.Prin. Secy. Urban Dept. Lko. & Ors.

Allahabad High Court, Lucknow Bench 26 Nov 2021 P.I.L. Civil No. 27598 Of 2021 (2021) 11 AHC CK 0045
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

P.I.L. Civil No. 27598 Of 2021

Hon'ble Bench

Ramesh Sinha, J; Vivek Varma, J

Advocates

Vinod Kumar Singh, Anu Pratap Singh, Satish Chandra Kashish

Final Decision

Dismissed

Acts Referred
  • Allahabad High Court Rules, 1952 - Rule 1(3A)
  • Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 49(b), 49(c), 122B
  • Juvenile Justice (Care & Protection of Children), Act, 2015 - Section 105

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 AHC CK 0045
  • Coram: Ramesh Sinha, J; Vivek Varma, J
  • Bench: Division Bench
  • Advocates: Vinod Kumar Singh, Anu Pratap Singh, Satish Chandra Kashish
  • Result: Dismissed
Referenced Acts & Sections
  • Allahabad High Court Rules, 1952 - Rule 1(3A)
  • Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 49(b), 49(c), 122B
  • Juvenile Justice (Care & Protection of Children), Act, 2015 - Section 105
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