Vishal Gupta Vs State Of U.P.

Allahabad High Court, Lucknow Bench 1 Dec 2021 Criminal Appeal No. 1181, 1479 Of 2008 (2021) 12 AHC CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 1181, 1479 Of 2008

Hon'ble Bench

Attau Rahman Masoodi, J; Manish Kumar, J

Advocates

Nadeem Murtaza, Ashok Kumar Verma, Pradeep Kumar Tripathi, Ramesh Chandra Gupta, Shivaam Shaarma, Sidharth Dhaon, Subodh Kumar Shukla, Sushil Shukla, Yogesh Bhasin, Salik Kumar Srivastava

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 120B, 302, 307
  • Code Of Criminal Procedure, 1973 - Section 157, 161, 313

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 AHC CK 0001
  • Coram: Attau Rahman Masoodi, J; Manish Kumar, J
  • Bench: Division Bench
  • Advocates: Nadeem Murtaza, Ashok Kumar Verma, Pradeep Kumar Tripathi, Ramesh Chandra Gupta, Shivaam Shaarma, Sidharth Dhaon, Subodh Kumar Shukla, Sushil Shukla, Yogesh Bhasin, Salik Kumar Srivastava
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120B, 302, 307
  • Code Of Criminal Procedure, 1973 - Section 157, 161, 313
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