Pramod Kumar Vs State Of U.P.

Allahabad High Court 21 Dec 2021 Jail Appeal No. 73 Of 2020 (2021) 12 AHC CK 0046
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Jail Appeal No. 73 Of 2020

Hon'ble Bench

Sadhna Rani (Thakur), J

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 361, 363, 366, 375, 376, 376D
  • Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 313, 363

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 AHC CK 0046
  • Coram: Sadhna Rani (Thakur), J
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 361, 363, 366, 375, 376, 376D
  • Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 313, 363
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