Mahendra Pal Singh Lekhpal And Another Vs State Of U.P. And Another

Allahabad High Court 10 Jan 2022 Application U/S 482 No. 15266 Of 2007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application U/S 482 No. 15266 Of 2007

Hon'ble Bench

Chandra Kumar Rai, J

Advocates

Sushant Mishra, Usha Srivastava, V.K. Srivastava

Final Decision

Allowed

Acts Referred

Constitution Of India, 1950 — Article 356#Indian Penal Code, 1860 — Section 427#Code Of Criminal Procedure, 1973 — Section 197, 482

Judgement Text

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Case Metadata
  • Coram: Chandra Kumar Rai, J
  • Bench: Single Bench
  • Advocates: Sushant Mishra, Usha Srivastava, V.K. Srivastava
  • Result: Allowed
Referenced Acts & Sections

Constitution Of India, 1950 — Article 356#Indian Penal Code, 1860 — Section 427#Code Of Criminal Procedure, 1973 — Section 197, 482

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