Shyam Lal Verma Vs State Of U.P. Thru. Prin. Secy. Ministry Of Home And Others

Allahabad High Court, Lucknow Bench 27 Apr 2022 Criminal Miscellaneous Writ Petition No. 2182 Of 2022 (2022) 04 AHC CK 0062
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Writ Petition No. 2182 Of 2022

Hon'ble Bench

Arvind Kumar Mishra-I, J; Manish Mathur, J

Advocates

Alok Kirti Mishra

Acts Referred
  • Indian Penal Code, 1860 - Section 120B, 304, 328

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 04 AHC CK 0062
  • Coram: Arvind Kumar Mishra-I, J; Manish Mathur, J
  • Bench: Division Bench
  • Advocates: Alok Kirti Mishra
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120B, 304, 328
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