Umesh Yadav Vs State Of U.P.

Allahabad High Court 5 May 2022 Criminal Appeal No. 3054 Of 2013 (2022) 05 AHC CK 0001
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 3054 Of 2013

Hon'ble Bench

Ashwani Kumar Mishra, J; Rajnish Kumar, J

Advocates

Sudhir Kumar, Munesh Kumar Upadhyay, Sunil Kumar

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 201, 302, 304B, 364, 498A
  • Dowry Prohibition Act, 1961 - Section 3,4
  • Code Of Criminal Procedure, 1973 - Section 161, 216, 216(3), 216(4), 217, 313
  • Evidence Act, 1872 - Section 106

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 05 AHC CK 0001
  • Coram: Ashwani Kumar Mishra, J; Rajnish Kumar, J
  • Bench: Division Bench
  • Advocates: Sudhir Kumar, Munesh Kumar Upadhyay, Sunil Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 201, 302, 304B, 364, 498A
  • Dowry Prohibition Act, 1961 - Section 3,4
  • Code Of Criminal Procedure, 1973 - Section 161, 216, 216(3), 216(4), 217, 313
  • Evidence Act, 1872 - Section 106
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