State Of U.P. Vs Buddha
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Capital Cases No. 2 Of 2020, Jail Appeal No. 364 Of 2020
Hon'ble Bench
Ramesh Sinha, J; Brij Raj Singh, J
Advocates
Raza Zaheer
Final Decision
Dismissed/Partly Allowed
Acts Referred
- Constitution Of India, 1950 - Article 19, 21
- Indian Penal Code, 1860 - Section 34, 302, 307, 323, 452
- Code Of Criminal Procedure, 1973 - Section 37, 43, 129, 235(2), 313, 354(3), 374(2)
- Arms Act, 1959 - Section 3, 25
Judgement Text
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