Shyam Sunder Prasad Vs Central Bureau Of Investigation Lucknow

Allahabad High Court, Lucknow Bench 6 Jun 2022 Criminal Revision No. 588 Of 2022 (2022) 06 AHC CK 0018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision No. 588 Of 2022

Hon'ble Bench

Dinesh Kumar Singh, J

Advocates

Dhananjay Singh, Shiv P. Shukla

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 91, 207, 311, 397, 401
  • Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
  • Evidence Act, 1872 - Section 65A, 65B, 65B(2)(a), 65B(2)(b), 65B(2)(c), 65B(2)(d), 65B(4), 165

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 AHC CK 0018
  • Coram: Dinesh Kumar Singh, J
  • Bench: Single Bench
  • Advocates: Dhananjay Singh, Shiv P. Shukla
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 91, 207, 311, 397, 401
  • Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
  • Evidence Act, 1872 - Section 65A, 65B, 65B(2)(a), 65B(2)(b), 65B(2)(c), 65B(2)(d), 65B(4), 165
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