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Allahabad High Court, Lucknow Bench 9 Jun 2022 Writ-A No. 3793 Of 2022 (2022) 06 AHC CK 0019
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ-A No. 3793 Of 2022

Hon'ble Bench

Rajesh Singh Chauhan, J

Advocates

Shireesh Kumar, Gopal Kumar Srivastava

Acts Referred
  • Rights of Persons with Disabilities Act, 2016 - Section 2(d), 2(r), 2(s)

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 06 AHC CK 0019
  • Coram: Rajesh Singh Chauhan, J
  • Bench: Single Bench
  • Advocates: Shireesh Kumar, Gopal Kumar Srivastava
Referenced Acts & Sections
  • Rights of Persons with Disabilities Act, 2016 - Section 2(d), 2(r), 2(s)
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