Priya Agarwal Vs State Of U.P. And 9 Others

Allahabad High Court 5 Jul 2022 Writ-A No. 8100 Of 2022 (2022) 07 AHC CK 0007
Bench: Single Bench

Judgement Snapshot

Case Number

Writ-A No. 8100 Of 2022

Hon'ble Bench

Manish Mathur, J

Advocates

Sharda Vishwakarma, Awadhesh Kumar Sharma

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 07 AHC CK 0007
  • Coram: Manish Mathur, J
  • Bench: Single Bench
  • Advocates: Sharda Vishwakarma, Awadhesh Kumar Sharma
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.