Dr. Ram Manohar Lohia Awadh University Faizabad Thru. Its Registrar And Others Vs State Of U.P. Thru. Addl. Chief Secy. Higher Edu. U.P. Govt. Civil Secrt. Of U.P. Lko. And Others

Allahabad High Court, Lucknow Bench 5 Sep 2022 Special Appeal No. 387 Of 2022 (2022) 09 AHC CK 0010
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Special Appeal No. 387 Of 2022

Hon'ble Bench

Devendra Kumar Upadhyaya, J; Shree Prakash Singh, J

Advocates

Lalta Prasad Misra, Atul Chander Dwivedi, Prafulla Tiwari, Pt. S. Chandra, Sanjay Kumar Singh

Final Decision

Allowed

Acts Referred
  • Uttar Pradesh State Universities Act, 1973 - Section 21, 21(1), 21(1) (xvii), 29, 29(2), 29(2)(a), 29(2)(b), 29(2)(c), 29(2)(d), 29(3), 29(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 AHC CK 0010
  • Coram: Devendra Kumar Upadhyaya, J; Shree Prakash Singh, J
  • Bench: Division Bench
  • Advocates: Lalta Prasad Misra, Atul Chander Dwivedi, Prafulla Tiwari, Pt. S. Chandra, Sanjay Kumar Singh
  • Result: Allowed
Referenced Acts & Sections
  • Uttar Pradesh State Universities Act, 1973 - Section 21, 21(1), 21(1) (xvii), 29, 29(2), 29(2)(a), 29(2)(b), 29(2)(c), 29(2)(d), 29(3), 29(4)
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