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Allahabad High Court 17 Oct 2022 Criminal Miscellaneous Writ Petition No. 3487 Of 2019 (2022) 10 AHC CK 0017
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Writ Petition No. 3487 Of 2019

Hon'ble Bench

Suneet Kumar, J; Syed Waiz Mian, J

Advocates

Kartikeya Saran, Samarth Sinha

Acts Referred
  • Constitution Of India, 1950 - Article 226
  • Indian Penal Code, 1860 - Section 406, 420, 467, 468, 471, 474, 474A
  • Code Of Criminal Procedure, 1973 - Section 156(3), 173(2), 482
  • Information Technology Act, 2000 - Section 2(1)(w), 79, 79(1), 79(2), 79(2)(a), 79(2)(b), 79(2)(c), 79(3)(b), 79(3), 81, 87

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 10 AHC CK 0017
  • Coram: Suneet Kumar, J; Syed Waiz Mian, J
  • Bench: Division Bench
  • Advocates: Kartikeya Saran, Samarth Sinha
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226
  • Indian Penal Code, 1860 - Section 406, 420, 467, 468, 471, 474, 474A
  • Code Of Criminal Procedure, 1973 - Section 156(3), 173(2), 482
  • Information Technology Act, 2000 - Section 2(1)(w), 79, 79(1), 79(2), 79(2)(a), 79(2)(b), 79(2)(c), 79(3)(b), 79(3), 81, 87
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