Xxx (Minor) Vs State Of U.P. And Another

Allahabad High Court 2 Nov 2022 Criminal Revision No. 1069 Of 2022 (2022) 11 AHC CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision No. 1069 Of 2022

Hon'ble Bench

Jyotsna Sharma, J

Advocates

Upendra Upadhyay, Shashi Kumar Mishra

Final Decision

Dismissed

Acts Referred
  • Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 94, 94(2)(i), 94(2)(iii), 102
  • Indian Penal Code, 1860 - Section 302, 376D, 452, 506

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 11 AHC CK 0004
  • Coram: Jyotsna Sharma, J
  • Bench: Single Bench
  • Advocates: Upendra Upadhyay, Shashi Kumar Mishra
  • Result: Dismissed
Referenced Acts & Sections
  • Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 94, 94(2)(i), 94(2)(iii), 102
  • Indian Penal Code, 1860 - Section 302, 376D, 452, 506
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