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Allahabad High Court 21 Nov 2022 Criminal Miscellaneous Bail Application No. 13473 Of 2022 (2022) 11 AHC CK 0042
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 13473 Of 2022

Hon'ble Bench

Dinesh Kumar Singh, J

Advocates

Abdul Samad, Sonu Gupta, Syed Mohammad Abid

Acts Referred
  • Indian Penal Code, 1860 - Section 174A, 229A, 363, 366, 376
  • Code Of Criminal Procedure, 1973 - Section 82, 161, 164, 313, 439

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 11 AHC CK 0042
  • Coram: Dinesh Kumar Singh, J
  • Bench: Single Bench
  • Advocates: Abdul Samad, Sonu Gupta, Syed Mohammad Abid
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 174A, 229A, 363, 366, 376
  • Code Of Criminal Procedure, 1973 - Section 82, 161, 164, 313, 439
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