Pramod Chandra Gupta Vs State Of U.P. And Another
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Misc. Writ Petition No. 622, 1294, 5148, 7160, 8758 Of 2020, Transfer Application (Criminal) No. - 239 Of 2020
Hon'ble Bench
Suneet Kumar, J; Syed Waiz Mian, J
Advocates
Shiv Sagar Singh, Gyan Prakash, Sanjay Kumar Yadav, Abhishek Tripathi, S.M.Faraz I. Kazmi, Pawan Kumar Srivastava,Jitendra Prasad Mishra
Final Decision
Dismissed
Acts Referred
- Constitution Of India, 1950 - Article 14, 20, 20(2), 21
- Indian Penal Code, 1860 - Section 120B, 420, 467 468, 471
- Code Of Criminal Procedure, 1973 - Section 2(g), 2(h), 154, 162, 173(2), 173(8), 186, 190, 227, 228, 228(1)(a), 228(1)(b), 245, 300, 325, 360
- Prevention Of Corruption Act, 1988 - Section 3, 3(1), 4, 4(2), 13, 13(1)(c), 13(1)(d), 13(2)
- Delhi Special Police Establishment Act, 1946 - Section 5(1)
- General Clauses Act, 1897 - Section 21
Judgement Text
Translate: