Lakhan @ Lakhan @ Akash And Others Vs State Of U.P.

Allahabad High Court 5 Dec 2022 Criminal Appeal No. 635 Of 2009 (2022) 12 AHC CK 0013
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 635 Of 2009

Hon'ble Bench

Sunita Agarwal, J; Om Prakash Tripathi, J

Advocates

Aditya Prasad Mishra, Akhilesh Srivastava, Asheesh Mani Tripathi, Manju Pandey, Ram Chandra Uttam, Vivek Singh

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 302, 307, 323, 394
  • Code Of Criminal Procedure, 1973 - Section 161, 162
  • Evidence Act, 1872 - Section 9

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 12 AHC CK 0013
  • Coram: Sunita Agarwal, J; Om Prakash Tripathi, J
  • Bench: Division Bench
  • Advocates: Aditya Prasad Mishra, Akhilesh Srivastava, Asheesh Mani Tripathi, Manju Pandey, Ram Chandra Uttam, Vivek Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 302, 307, 323, 394
  • Code Of Criminal Procedure, 1973 - Section 161, 162
  • Evidence Act, 1872 - Section 9
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