Dr. Anju Chaudhary Vs State Of U.P. And 5 Others

Allahabad High Court 13 Dec 2022 Special Appeal No. 607 Of 2022 (2022) 12 AHC CK 0027
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Special Appeal No. 607 Of 2022

Hon'ble Bench

Manoj Misra, J; Vikas Budhwar, J

Advocates

Kauntey Singh, Arvind Srivastava, Gagan Mehta

Final Decision

Allowed

Acts Referred
  • U.P. Higher Education Services Commission Act, 1980 - Section 12, 12(4), 13, 13(1), 13(3), 31

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 12 AHC CK 0027
  • Coram: Manoj Misra, J; Vikas Budhwar, J
  • Bench: Division Bench
  • Advocates: Kauntey Singh, Arvind Srivastava, Gagan Mehta
  • Result: Allowed
Referenced Acts & Sections
  • U.P. Higher Education Services Commission Act, 1980 - Section 12, 12(4), 13, 13(1), 13(3), 31
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