Pushpa Chaudhary Vs Deputy Director Of Consolidation And 6 Others
Case No: Writ-B No. 3673, 3844 Of 2022
Date of Decision: Jan. 6, 2023
Acts Referred: U.P. Consolidation of Holdings Act, 1953 — Section 9A(2)
Hon'ble Judges: Dinesh Pathak, J
Bench: Single Bench
Advocate: Anil Kumar Aditya, Krishna Kant Singh
Final Decision: Allowed