Bata India Limited And Another Vs U.P. State Micro And Small Enterprise Facilitation Council And Another
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ-C No. 27768 Of 2019
Hon'ble Bench
Mahesh Chandra Tripathi, J; Manjive Shukla, J
Advocates
Chandra Bhan Gupta, Ashok Kumar Singh, Sujeet Kumar
Final Decision
Dismissed
Acts Referred
- Micro, Small and Medium Enterprises Development Act, 2006 - Section 2(n), 15, 16, 17, 18, 18(1), 18(2), 18(3), 18(4), 21(1)(i), 21(1)(ii), 21(1)(iii), 21(1)(iv), 23, 24
- Arbitration and Conciliation Act, 1996 - Section 2(e), 7(1), 8, 8(1), 11(6), 65, 76(4), 80, 80(1), 81
Judgement Text
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