Mobin And Another Vs Dy. Director Of Consolidation And 6 Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ - B No. - 2526 Of 2023
Hon'ble Bench
Saurabh Shyam Shamshery, J
Advocates
Onkar Singh, Abhitab Kumar Tiwari
Final Decision
Dismissed
Acts Referred
Constitution Of India, 1950 — Article 226#U.P. Consolidation of Holdings Act, 1953 — Section 9A(2)#U.P. Zamindari Abolition and Land Reforms Act, 1950 — Section 171#Evidence Act, 1872 — Section 112
Judgement Text
Translate:
