Sumitra Devi Vs State Of U.P. Thru. Prin. Secy. Revenue Deptt. Lucknow And 4 Others

Allahabad High Court, Lucknow Bench 8 Nov 2023 Matters Under Article 227 No. - 5755 Of 2023 (2023) 11 AHC CK 0022
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Matters Under Article 227 No. - 5755 Of 2023

Hon'ble Bench

Saurabh Lavania, J

Advocates

Ravindra Kumar Pandey

Final Decision

Disposed Of

Acts Referred
  • U.P. Land Revenue Code, 2006 - Section 34

Judgement Text

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